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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(xviii) in Madhabdev University Act, 2017

(xviii)to run a Higher Secondary section in the University under mentorship scheme of the State Government which will to some extent, act as a feeder to the undergraduate courses of the University and for all practical purposes, the Higher Secondary section shall be a part of the University;.