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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(2)The records and accounts of the institution shall be made available for inspection and audit by persons authorised by Government or the Director of Agriculture or the Accountant General, Rajasthan.