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[Cites 0, Cited by 0] [Section 82(13)] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(13)(b) in Delhi Motor Vehicles Rules, 1993

(b)The licensing authority may, by order in writing cancel the agent's licence or suspend it for such period as it thinks fit, if in its opinion any of the conditions under which any premises have been approved under this rule have been contravened.