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Himachal Pradesh High Court

Narender Kumar Verma vs . State & Ors. on 19 August, 2025

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

.

Narender Kumar Verma Vs. State & Ors.

Ex. Pet. No.1155/2025

19.08.2025 Present: Mr. M.A. Safee, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta & Mr. L.N. Sharma, Additional Advocates General with Mr. Sikander Bhushan, Deputy Advocate General, for the respondents.

Notice. Mr. L.N. Sharma, learned Additional Advocate General, accepts notice on behalf of the respondents.

Compliance affidavit/Reply be filed within two weeks. List thereafter.

Jyotsna Rewal Dua Judge 19th August, 2025 (rohit) ::: Downloaded on - 19/08/2025 21:36:52 :::CIS