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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(1)(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)medical reports of all the members of the family residing in the premises should be obtained including checks on Human Immune Deficiency Virus (HIV) and Hepatitis B to determine that they are medically fit;