Jammu & Kashmir High Court
Building Operation Controlling ... vs Mangal Dass & Anr on 10 November, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
Serial No. 12
Regular Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 481/2012
Building Operation Controlling Authority.
..... Petitioner(s)
Through: -
Mr. Mayank Gupta, Advocate vice
Mr. Harshwardhan Gupta, Advocate.
V/s
Mangal Dass & Anr.
..... Respondent(s)
Through: -
None.
CORAM:
HON'BLE THECHIEF JUSTICE.
HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE.
ORDER
10.11.2022 Await appearance of respondents and their counsel. List again on 01.12.2022.
(PUNEET GUPTA) (ALI MOHAMMAD MAGREY) JUDGE CHIEF JUSTICE JAMMU:
10.11.2022 "Hamid"