Patna High Court - Orders
Shankar Dayal Panday & Ors vs State Of Bihar & Anr on 1 August, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CR.MISC. NO.40409 OF 2008
1. SHANKAR DAYAL PANDAY, SON OF LATE SURUJ PANDEY
2. TRIBHUAN PANDEY, SON OF LATE RAM CHANDRA PANDEY
3. RAMAKANT PANDEY, SON OF LATE RAM CHANDRA PANDEY
ALL RESIDENT OF VILLAGE JAGDISHPUR, POST OFFICE SEMARIYA
LALGANJ, POLICE STATION DOHATTI, DISTRICT BALIA (UTTAR PRADESH)
.....................................................................................PETITIONERS
VERSUS
1. THE STATE OF BIHAR
2. SHIV NATH PANDEY, SON OF LATE RAM RAJ PANDEY, RESIDENT OF
VILLAGE JAGDISHPUR, POST OFFICE SEMARIYA LALGANJ, POLICE
STATION DOWATTI, DISTRICT BALIA (UTTAR PRADESH)
.................................................................................OPPOSITE PARTIES
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FOR THE PETITIONERS :- MR. GOPAL GOVING MISHRA, ADVOCATE
MR. VIJAY KUMAR MISHRA, ADVOCATE
FOR THE S T A T E :- MR. PRONATI SINGH, A.P.P.
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3 01/08/2011No order need be passed.
Anand ( Sheema Ali Khan, J.)