Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(e) in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989 (e)"Lost Bond" means a bond which has actually been lost and shall not mean a bond which is in possession of some person adversely to the claimant;
