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Bombay High Court

M/S Eagle Shipping Agency vs Clearing And Forwarding Unprotected ... on 7 September, 2023

Author: Vijaykumar Kotwal

Bench: Vijaykumar Kotwal

                                                                  Board Sr.No.:-212

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 311 OF 2007

 M/s. Kalidas Narsinh And Company            ....PETITIONER
             V/S
 Clearing And Forwarding Unprotechted Dock....RESPONDENT

Labour Board And Ors .

WITH CR. WRIT PETITION NO. 313 OF 2007 M/s.v. Arjoon ....PETITIONER V/S Clearing And Forwarding Unprotected Dock ....RESPONDENT Labour Board And Ors.

WITH CR. WRIT PETITION NO. 625 OF 2009 M/s. V. Arjun ....PETITIONER V/S Clearing And Forwarding Unprotected Dock ....RESPONDENT Labour Board And Ors.

WITH CR. WRIT PETITION NO. 312 OF 2007 M/s Eagle Shipping Agency ....PETITIONER V/S Clearing And Forwarding Unprotected Dock ....RESPONDENT Labour Board And Ors.

WITH CR. WRIT PETITION NO. 314 OF 2007 M/s. Govindji Kanaji And Company ....PETITIONER V/S Clearing And Forwarding Unprotected Dock ....RESPONDENT Labour Borad And Ors WITH CR. WRIT PETITION NO. 315 OF 2007 M/s. Naarendra Forwarders Pvt. Ltd. ....PETITIONER V/S Clearing And Forwarding Unprotected Dock ....RESPONDENT Labour Board And Ors.

WITH CR. WRIT PETITION NO. 624 OF 2009 M/s. Eagle Shipping Agency ....PETITIONER V/S Celaring And Forwarding Unprotected Dock ....RESPONDENT Labour And Ors.

WITH CR. WRIT PETITION NO. 623 OF 2009 M/s. Kalidas Narsinh And Company ....PETITIONER V/S Clearing And Forwarding Unprotected Dock ....RESPONDENT Labour Board And Ors.

WITH CR. WRIT PETITION NO. 626 OF 2009 Page 2/3 ::: Uploaded on - 08/09/2023 ::: Downloaded on - 09/09/2023 04:29:32 ::: M/s. Govindji Kanaji And Company ....PETITIONER V/S Clearing And Forwarding Unprotected Dock ....RESPONDENT Labour Board And Ors.

None for the Petitioners Mr. A. R. Patil, APP for State/Respondent CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 7th September, 2023 P.C. :

S. O. to 20/09/2023 .

( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 08/09/2023 ::: Downloaded on - 09/09/2023 04:29:32 :::