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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Telangana - Subsection

Section 68(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(2)The names of the candidates or the symbols allotted to the candidates shall be arranged on the Balloting Unit in the same order in which they appear in the list of the contesting candidates.