Delhi High Court - Orders
Sumitomo Chemical India Limited ... vs Competition Commission Of India on 15 July, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~30 & 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11343/2019 & CM APPL. 46741/2019
SUMITOMO CHEMICAL INDIA LIMITED (FORMERLY
KNOWN AS EXCEL CROP CARE LIMITED ..... Petitioner
Through: Ms. Anu Monga, Mr.Rahul Goel,
Mr.Shobhit Sharma, Mr.Paritosh
Dhawan, Advocates
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Samar Bansal, Advocate
+ W.P.(C) 11443/2019 & CM APPL. 47040/2019
UPL LTD ..... Petitioner
Through: Ms. Anu Monga, Mr.Rahul Goel,
Mr.Shobhit Sharma, Mr.Paritosh
Dhawan, Advocates
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Anirudh Bakharu, Mr.Ayush
Puri, Ms.Tejashvini Chandrashekhar,
Mr.Prateek Kumar Jha, Advocates
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 15.07.2022
1. As a last opportunity, four weeks' time is granted to learned Counsel for the Respondent/CCI to file the reply.
Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR W.P.(C) 11343/2019 & W.P.(C) 11443/2019 Page 1 of 2 Signing Date:20.07.2022 11:01:552. List on 22.09.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JULY 15, 2022 hsk Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR W.P.(C) 11343/2019 & W.P.(C) 11443/2019 Page 2 of 2 Signing Date:20.07.2022 11:01:55