Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Rajasthan - Section Section 3 in The Rajasthan Land Acquisition Rules, 1956 3. Order under section 4(1). - An order under sub-section (1) of section 4 shall be in Form I.
