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[Cites 0, Cited by 0] [Section 34F(2)] [Section 34F] [Entire Act]

Union of India - Subsection

Section 34F(2)(b) in The Tobacco Board, Rules, 1976

(b)Every manufacturer who is also an exporter of tobacco products shall submit to the Secretary or other officer authorized under clause (a) a monthly return in Form 18, on or before the fifteenth day of the succeeding month.