Bombay High Court
Municipal Council, Hingangaht, ... vs The R.S.Rekchand Mohota Spg. And Wvg. ... on 30 October, 2018
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4795 OF 2015
Municipal Council, Hingangaht, Through Its ....Petitioner
Chief Officer, And Auhtorized Person, Wardha
V/S
Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent
Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4808 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Basantkumar Girdhardasji Mohota And 2 Others ....Respondent WITH WRIT PETITION NO. 4801 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4803 OF 2015 Municipal Council, Hingangaht, Through Its Page 1/8 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 02:07:12 ::: Chief Officer, And Auhtorized Person, Wardha V/S The R.s.rekchand Mohota Spg. And Wvg. Mills ....Respondent Ltd. Hinganghat Thr. Director, Brajratan H. Bhattad, Anr WITH WRIT PETITION NO. 4791 OF 2015 Municipal Council, Hinganghat, Through Its ....Petitioner Chief Officer, And Authorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4792 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4793 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr ....Petitioner Page 2/8 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 02:07:12 ::: WITH WRIT PETITION NO. 4794 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4811 OF 2015 Municipal Council, Hinganghat Through Its ....Petitioner Chief Officer And Authorized Person V/S Shri Vijay Waste Reclamation Pvt. Ltd., ....Respondent Hinganghat Through Its Director And Auth. Person And Another WITH WRIT PETITION NO. 4810 OF 2015 Municipal Council, Hingangahat, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4813 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha Page 3/8 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 02:07:12 ::: V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4800 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4812 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4814 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S M/s Prashant Builders Hinganghat, Through Its ....Respondent Authorised Agent Shri. Arun Manohar Redlawar And Anr Page 4/8 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 02:07:12 ::: WITH WRIT PETITION NO. 4804 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S The R.s.rekchand Mohota Spg. And Wvg. Mills ....Respondent Ltd. Hinganghat Thr. Director, Brajratan H. Bhattad, Anr WITH WRIT PETITION NO. 4806 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Basantkumar Girdhardasji Mohota And 2 Others ....Respondent WITH WRIT PETITION NO. 4809 OF 2015 Municipal Council, Hinganghat Through Its ....Petitioner Chief Officer And Authorized Person V/S M/s Prashant Builders, Hinganghat Through Its ....Respondent Authorized Agent, Shri Arun M. Redlwar And Another WITH WRIT PETITION NO. 4796 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri.vinay Waste Reclamation Pvt. Ltd.
Page 5/8 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 02:07:12 :::Hinganghat Through Its Director, And Authorized Person, Anr WITH WRIT PETITION NO. 4807 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Basantkumar Girdhardasji Mohota And 2 Others ....Respondent WITH WRIT PETITION NO. 4799 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4805 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S The R.s.rekchand Mohota Spg. And Wvg. Mills ....Respondent Ltd. Hinganghat Thr. Director, Brajratan H. Bhattad, Anr WITH WRIT PETITION NO. 4802 OF 2015 Municipal Council, Hingangaht, Through Its ....Respondent Page 6/8 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 02:07:12 ::: Chief Officer, And Auhtorized Person, Wardha V/S M/s Prashant Builders, Hinganghat Through Its ....Respondent Authorised Agent Shri. Arun Monhar Redlwar,and Another WITH WRIT PETITION NO. 4798 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr WITH WRIT PETITION NO. 4797 OF 2015 Municipal Council, Hingangaht, Through Its ....Petitioner Chief Officer, And Auhtorized Person, Wardha V/S Shri. Vinay Waste Reclmation Pvt. Ltd. ....Respondent Hinganghat Through Its Director, And Authorised Person, Anr Manoj Prabhudas Kariya Bhartendra D. Bhoyar For/p For Petitioner R.m. Bhangde, Adv For R.no.1. Gp For R. No.2. For Respondent CORAM : MANISH PITALE, J DATE : 30th October, 2018 ....Petitioner Page 7/8 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 02:07:12 ::: P.C. :
Not bore me.
( FOR REGISTRAR JUDICIAL ) Page 8/8 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 02:07:12 :::