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[Cites 0, Cited by 0] [Section 189(8)] [Section 189] [Entire Act]

State of Maharashtra - Subsection

Section 189(8)(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(i)without the permission of the Chief Officer under sub-section (4) or of the Council under sub-section (5), save as otherwise provided under sub­section (6); or