Madhya Pradesh High Court
Sunil Prajapati vs The State Of Madhya Pradesh on 2 July, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-11332-2021 The High Court Of Madhya Pradesh MCRC-11332-2021 (SUNIL PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 02-07-2021 Heard through Video Conferencing. Shri L.P. Singh, counsel for the applicant. Shri Sandeep Dubey, PL for the State. As prayed by learned counsel for the applicant, list after two weeks.
(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2021.07.02 16:17:20 +05'30'