Supreme Court - Daily Orders
Kalpana Chakraborty vs Akshat Commercial P.Ltd. on 15 July, 2016
Bench: Anil R. Dave, L. Nageswara Rao
ITEM NO.9 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.31-33/2016 in Civil Appeal Nos.2524-2526/2016
KALPANA CHAKRABORTY & ORS. Appellant(s)
VERSUS
AKSHAT COMMERCIAL P.LTD.& ORS. Respondent(s)
(For directions and office report)
Date : 15/07/2016 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Appellant(s) Mr. Prateet Kumar,Adv.
Mr. Snehal Kakrania,Adv.
Mr. Sanjeev K.Kapoor,Adv.
For M/s. Khaitan & Co.,Advs.
For Respondent(s)
Mr. Bijoy Kumar Jain,Adv.
Mr. Gaurav Agarwal,Adv.
Mr. Madhur Jain,Adv.
Mr. Sunil Kumar Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these applications on 25th July, 2016.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.07.16 11:45:12 IST Reason: