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Supreme Court - Daily Orders

Kalpana Chakraborty vs Akshat Commercial P.Ltd. on 15 July, 2016

Bench: Anil R. Dave, L. Nageswara Rao

     ITEM NO.9                           COURT NO.2                 SECTION XVI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     I.A.31-33/2016 in Civil Appeal Nos.2524-2526/2016

     KALPANA CHAKRABORTY & ORS.                                       Appellant(s)

                                                 VERSUS

     AKSHAT COMMERCIAL P.LTD.& ORS.                                   Respondent(s)
     (For directions and office report)


     Date : 15/07/2016 These applications were called on for hearing
                       today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Appellant(s)              Mr.   Prateet Kumar,Adv.
                                   Mr.   Snehal Kakrania,Adv.
                                   Mr.   Sanjeev K.Kapoor,Adv.
                                   For   M/s. Khaitan & Co.,Advs.

     For Respondent(s)
                                   Mr. Bijoy Kumar Jain,Adv.

                                   Mr. Gaurav Agarwal,Adv.
                                   Mr. Madhur Jain,Adv.
                                   Mr. Sunil Kumar Jain,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List these applications on 25th July, 2016.

(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.07.16 11:45:12 IST Reason: