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State of Chattisgarh - Section

Section 12 in Chhattisgarh Nursing Course Entrance Rules, 2011

12. "Physical Handicapped" means such person who falls under the category of physically handicapped under the definition of Section 2(i) of Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 (1 of 1996) and which is recognized by State Medical Board.