Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Karnataka - Section Section 76 in Karnataka Forest Act, 1963 76. Power to prevent commission of offence. - Every Forest Officer and Police Officer shall prevent, and may interfere for the purpose of preventing the commission of any forest offence.
