Delhi High Court - Orders
Praveen Sharma And Anr vs Chander Prabha on 6 April, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~43 (Appellate Side - List of 2022)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM (M) 324/2022 & CM APPL. 17212/2022, CM APPL.
17213/2022
PRAVEEN SHARMA AND ANR ..... Petitioners
Through: Mr. Praveen Suri, Adv.
versus
CHANDER PRABHA ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
O R D E R (ORAL)
% 06.04.2022
1. Mr. Suri, after some hearing, seeks leave to withdraw this petition with liberty to approach the learned trial court seeking an expeditious disposal of the matter.
2. Leave and liberty is granted as prayed for.
3. The petition stands dismissed as withdrawn.
C. HARI SHANKAR, J.
APRIL 6, 2022 dsn Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:11.04.2022 14:23:26