Delhi High Court - Orders
M/S. Real Anchors Projects Llp & Ors vs Nct Of Delhi & Ors on 21 December, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17470/2022 and CM APPL. 55749/2022 (restoration)
M/S. REAL ANCHORS PROJECTS LLP & ORS. ..... Petitioners
Through: Mr. Vedant Singh, Mr. Vinay Kumar
and Mr. Vijay Chauhan, Advocates
versus
NCT OF DELHI & ORS. ..... Respondents
Through: Ms. Rachita Garg, Advocate for
respondent No.1
Mr. Manish Kr. Srivastava, Mr. Sagar Arora and
Mr. Kartik Pandey, Advocates for respondent No.2
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 21.12.2022
1. Issue notice.
2. Learned counsels for Respondent Nos. 1 & 2 accept notice.
3. List on 22.12.2022.
4. In the meantime, notice also be issued to respondent No.3 by dasti.
MANOJ KUMAR OHRI, J DECEMBER 21, 2022 na Signature NotVerified Digitally Signed By:SANGEETAANAND