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Delhi High Court - Orders

M/S. Real Anchors Projects Llp & Ors vs Nct Of Delhi & Ors on 21 December, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                        $~12
                        *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                        +    W.P.(C) 17470/2022 and CM APPL. 55749/2022 (restoration)
                             M/S. REAL ANCHORS PROJECTS LLP & ORS. ..... Petitioners
                                              Through: Mr. Vedant Singh, Mr. Vinay Kumar
                                              and Mr. Vijay Chauhan, Advocates

                                                versus

                             NCT OF DELHI & ORS.                          ..... Respondents
                                           Through: Ms. Rachita Garg, Advocate for
                                           respondent No.1
                                           Mr. Manish Kr. Srivastava, Mr. Sagar Arora and
                                           Mr. Kartik Pandey, Advocates for respondent No.2

                             CORAM:
                             HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                          ORDER

% 21.12.2022

1. Issue notice.

2. Learned counsels for Respondent Nos. 1 & 2 accept notice.

3. List on 22.12.2022.

4. In the meantime, notice also be issued to respondent No.3 by dasti.

MANOJ KUMAR OHRI, J DECEMBER 21, 2022 na Signature NotVerified Digitally Signed By:SANGEETAANAND