Delhi High Court - Orders
Centre For Vocational And ... vs Welgrow Travels Pvt. Ltd on 16 February, 2023
$~15.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 576/2022 and C.M. No. 49332/2022
CENTRE FOR VOCATIONAL AND ENTREPRENEURSHIP
STUDIES, FORMERLY KNOWN AS IIPM ..... Appellant
Through: Mr. Samyak Jain, Advocate.
versus
WELGROW TRAVELS PVT. LTD. ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 16.02.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
On filing fresh process fee, let notice be issued to the respondent through all permissible modes including electronic as well as dasti, returnable on 08.08.2023.
GAURANG KANTH, J FEBRUARY 16, 2023 MS Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:17.02.2023 17:09:22