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State of Punjab - Section

Section 75B in Industrial Disputes (Punjab) Rules, 1958

75B. [ Notice of Closure. [Renumbered as 75-B by Punjab Government Notification No. GSR 60/C.A. 14/47/Section 38/Amd. (6) 77, dated the 25th May, 1977.]

- If an employer intends to close down an undertaking, he shall give notice of such closure in Form Q to the State Government, Labour Commissioner, Punjab and the Employment Exchange concerned by registered post.]