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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Puducherry - Subsection

Section 54(2) in Pondicherry Excise Act, 1970

(2)For the purposes of section 156 of the said Code, the area in regard to which an Excise Inspector is empowered under sub-section (1), shall be deemed to be a police station and such officer shall be deemed to be the officer in charge of such station.