Section 143(3)(ii) in The Income Tax Act, 1961

[Cites 0, Cited by 167] [Section 143(3)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(3)(ii) in The Income Tax Act, 1961

(ii)the approval granted to such research association or other association or institution has been withdrawn or notification issued in respect of such news agency or association or institution has been rescinded:]

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Union of India - Subsection

Section 143(3)(ii) in The Income Tax Act, 1961