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Allahabad High Court

C/M Hira Devi Tota Ram Kanya I.C. Thru' ... vs State Of U.P. Thru' Secy. Education & ... on 3 July, 2010

Court No. - 39

Case :- WRIT -- C No. -- 53383 of 2004

Petitioner :- C/M Hira Devi Tota Ram Kanya l.C. Thru' Manager
& Another

Respondent :- State Of U.P. Thru' Secy. Education 8: Ors.
Petitioner Counsel :- Shailesh SriVastaVa,AInrendra Nath Rai
Respondent Counsel :- C.S.C.

Hon'ble Dilip GuDta.J.

List has been revised. No one appears to press the petition. It appears that the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.

Order Date :- 3.7.2010 GS