Chattisgarh High Court
State Of Chhattisgarh vs M/S Tata Teleservices Limited 7 ... on 15 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WA No. 687 of 2018
State Of Chhattisgarh and others Versus M/s Tata Teleservices Limited
WA/691/2018,WA/705/2018
15.11.2018 Shri JK Gilda, Advocate General with Shri PK Bhaduri,
Government Advocate for the State.
Shri Sumit Nema, Senior Advocate with Shri Varun K Chopda
and Shri Ashish Surana, counsel for the respondent.
List on 3rd January, 2019 as agreed between the parties.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
CHIEF JUSTICE JUDGE
padma