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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(1)(b) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(b)'Theertha' means sacred water, jaggery water or milk and includes other like things distributed as theertha in a temple by whatsoever name called;