Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(1) in The Merchant Shipping (Fire Appliances) Rules, 1969 (1)Every ship of Class I shall carry one fireman's outfit for each 30 metres or part thereof of the registered length of the ship, but in no case less than two.
