Section 96(1)(a) in The Drugs and Cosmetics Rules, 1945

[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

(a)[ for drugs included in Schedule F or Schedule F(I), the name given therein; [Substituted by G.S.R. 19, dated 15.12.1977 (w.e.f. 7.1.1978).]

Legal Document View