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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(3) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(3)Marriage Sub-Committee.
(b)Case Committee. - (i) The Committee shall nominate one of its members on the Case Committee of the institution. Other members of the Case Committee will be as follows:-