Section 21 in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985
21. Maintenance and Up.
- keep of the Circuit House/Bungalow -The competent authority shall be responsible for ensuring proper maintenance and up-keep of the Circuit House/Bungalow. The Board of Revenue and the Revenue Divisional Commissioner may, from time to time, issue instructions and standing orders in this regard and on other matters relating to the management of the Circuit Houses/Bungalows.
