Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 416 in Bihar Education Code, 1961

416. Vouchers must be produced before the grant is paid.

- The grant should be paid only on submission, before the date specified in the order sanctioning the grant, of vouchers duly receipted. It should be drawn on a bill in the prescribed form.(Government notification no. 194-E., dated the 29th January 1915.)