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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(1)(d) in The Delhi Police Act, 1978

(d)seize any object used, or about to be used, in contravening, or in contravention of, the provisions of this Act or any rule, regulation or order made thereunder, where such contravention is an offence punishable under this Act.