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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(1)(i) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(i)Three students representative from each University elected by ,the student members of the Court of that University from amongst themselves, one each from student members under items (xxii), (xxiii) and (xxiv) of Section 20 :