Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Jharkhand - Subsection

Section 35(1) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(1)The environment in an institution shall be free from abuse, allowing children to cope with their situation and regain confidence.