Supreme Court - Daily Orders
Mantri Technoze Pvt. Ltd. vs Forward Foundation . on 22 January, 2019
Bench: A.K. Sikri, S. Abdul Nazeer, M.R. Shah
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ITEM NO.1 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5016/2016
MANTRI TECHNOZE PVT. LTD. Appellant(s)
VERSUS
FORWARD FOUNDATION . & ORS. Respondent(s)
IA 1/2016-EX-PARTE STAY,2965/2019-INTERVENTION APPLICATION
WITH
C.A. No. 4923-4924/2017 (XVII)
C.A. No. 8002-8003/2016 (XVII)
( FOR GRANT OF INTERIM RELIEF ON IA 2/2016
FOR MODIFICATION OF COURT ORDER ON IA 4/2016)
C.A. No. 12326/2016 (XVII)
( FOR STAY APPLICATION ON IA 2/2016)
C.A. No. 9227/2016 (XVII)
( FOR EX-PARTE STAY ON IA 5/2016)
C.A. No. 1343/2017 (XVII)
( FOR STAY APPLICATION ON IA 4/2017)
C.A. No. 10995/2016 (XVII)
C.A. No. 10993/2016 (XVII)
(FOR impleading party ON IA 74915/2017
FOR INTERVENTION/IMPLEADMENT ON IA 74915/2017)
C.A. No. 10994/2016 (XVII)
(FOR CLARIFICATION/DIRECTION ON IA 31225/2018)
C.A. No. 2246/2018 (XVII)
(IA No.110491/2017-PERMISSION TO FILE APPEAL and IA
No.110494/2017-CONDONATION OF DELAY IN FILING and IA
No.110496/2017-CONDONATION OF DELAY IN REFILING and and IA
No.110498/2017-EXEMPTION FROM FILING O.T. and IA
No.110499/2017-EX-PARTE STAY)
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2019.01.24
17:10:33 IST
Reason: C.A. No. 10992/2016 (XVII)
C.A. No. 12157/2016 (XVII)
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C.A. No. 12152/2016 (XVII)
C.A. No. 12156/2016 (XVII)
C.A. No. 12158/2016 (XVII)
C.A. No. 12160/2016 (XVII)
C.A. No. 12159/2016 (XVII)
C.A. No. 14966/2017 (XVII)
FOR CONDONATION OF DELAY IN FILING ON IA 84729/2017
FOR EX-PARTE STAY ON IA 84735/2017)
Date : 22-01-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE M.R. SHAH
Counsel for Parties:
Mr. Parag Tripathi, SR. Adv.
Mr. Mahesh Thakur, Adv.
Ms. Anuparna Bordoloi, Adv.
Mr. Shashi Kiran Shetty, Sr. Adv.
Mr. Gaurav Goel, AOR
Mr. Udaya Holla, AG
Mr. Basavaprabhu S. Patil, Sr. Adv.
Mr. V. N. Raghupathy, AOR
Mr. Chinmay Deshpande, Adv.
Mr. Anirudh S., Adv.
Mr. Parikshit P. Angadi, Adv.
Mr. Mukul Rohatgi, SR. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Shekhar G. Devasa, Adv.
Mr. Bhuvanendra K.V., Adv.
Mr. S. Mahesh, Adv.
Mr. Manish Tiwari, Adv.
Mr. Luv Kumar, Adv.
Mr. Deepak Joshi, Adv.
Mr. Shaji Sebastian, Adv.
M/S. Devasa & Co., AOR
Mr. Dhruv Mehta, SR. Adv.
Mr. Nishanth Patil, Adv.
Mr. Ananthu Suresh, Adv.
Mr. Maninder Singh, Sr. Adv.
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Mr. Devashish Bharuka, AOR
Mr. Prabhas Bajaj, Adv.
Mr. Justine George, Adv.
Ms. Kanika Saran, Adv.
Mr. Ravi Bharuka, Adv.
Ms. Sarvshree, Adv.
Mr. Satish Kumar, AOR
Mr. Gaurav Agrawal, AOR
Mr. A. S. Bhasme, AOR
Mr. Abid Ali Beeran P, AOR
Mr. S.K. Kulkarni, Adv.
Mr. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, Adv.
M/S. Devasa & Co., AOR
Mr. Sajan Poovayya, Sr. Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Pratibhanu Singh Kharola, Adv.
Mr. Saransh Jain, Adv.
Mr. Ramakrishna M. Venkata, Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Priyanka M.P., Adv.
Mr. Udayaditya Banerjee, AOR
Mr. E. C. Agrawala, AOR
Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Dr. (Mrs. ) Vipin Gupta, AOR
Mr. Anup Kumar, AOR
Mr. O. P. Bhadani, AOR
Mr. Rajesh Mahale, AOR
Mr. Krutin R. Joshi, Adv.
Mr. Anand Sanjay M. Nuli, Adv.
Mr. Dharm Singh, Adv.
Mr. Suraj Kaushik, Adv.
Mr. Sandeep Grover, Adv.
Ms. Pankhuri Bhardwaj, Adv.
Mr. Pai Amit, Adv.
Mr. Naveen Nagarjuna, Adv.
Mr. Abid Ali P. Beeran, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List on 23.01.2019 for further hearing.
(ASHWANI THAKUR) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)