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Supreme Court - Daily Orders

Mantri Technoze Pvt. Ltd. vs Forward Foundation . on 22 January, 2019

Bench: A.K. Sikri, S. Abdul Nazeer, M.R. Shah

                                               1

     ITEM NO.1                     COURT NO.2                SECTION XVII

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   5016/2016

     MANTRI TECHNOZE PVT. LTD.                                 Appellant(s)

                                              VERSUS

     FORWARD FOUNDATION . & ORS.                               Respondent(s)


     IA 1/2016-EX-PARTE STAY,2965/2019-INTERVENTION APPLICATION

     WITH
     C.A. No. 4923-4924/2017 (XVII)

      C.A. No. 8002-8003/2016 (XVII)
     ( FOR GRANT OF INTERIM RELIEF ON IA 2/2016
     FOR MODIFICATION OF COURT ORDER ON IA 4/2016)

      C.A. No. 12326/2016 (XVII)
     ( FOR STAY APPLICATION ON IA 2/2016)

      C.A. No. 9227/2016 (XVII)
     ( FOR EX-PARTE STAY ON IA 5/2016)

      C.A. No. 1343/2017 (XVII)
     ( FOR STAY APPLICATION ON IA 4/2017)

         C.A. No. 10995/2016 (XVII)

      C.A. No. 10993/2016 (XVII)
     (FOR impleading party ON IA 74915/2017
     FOR INTERVENTION/IMPLEADMENT ON IA 74915/2017)

      C.A. No. 10994/2016 (XVII)
     (FOR CLARIFICATION/DIRECTION ON IA 31225/2018)

      C.A. No. 2246/2018 (XVII)
     (IA No.110491/2017-PERMISSION        TO FILE APPEAL and IA
     No.110494/2017-CONDONATION OF        DELAY IN FILING and IA
     No.110496/2017-CONDONATION OF        DELAY IN REFILING and and IA
     No.110498/2017-EXEMPTION FROM        FILING O.T. and IA
     No.110499/2017-EX-PARTE STAY)
Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2019.01.24
17:10:33 IST
Reason:  C.A. No. 10992/2016 (XVII)

         C.A. No. 12157/2016 (XVII)
                                   2

 C.A. No. 12152/2016 (XVII)

 C.A. No. 12156/2016 (XVII)

 C.A. No. 12158/2016 (XVII)

 C.A. No. 12160/2016 (XVII)

 C.A. No. 12159/2016 (XVII)

 C.A. No. 14966/2017 (XVII)

FOR CONDONATION OF DELAY IN FILING ON IA 84729/2017
FOR EX-PARTE STAY ON IA 84735/2017)

Date : 22-01-2019 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE A.K. SIKRI
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE M.R. SHAH


Counsel for Parties:

                    Mr.   Parag Tripathi, SR. Adv.
                    Mr.   Mahesh Thakur, Adv.
                    Ms.   Anuparna Bordoloi, Adv.
                    Mr.   Shashi Kiran Shetty, Sr. Adv.
                    Mr.   Gaurav Goel, AOR

                    Mr.   Udaya Holla, AG
                    Mr.   Basavaprabhu S. Patil, Sr. Adv.
                    Mr.   V. N. Raghupathy, AOR
                    Mr.   Chinmay Deshpande, Adv.
                    Mr.   Anirudh S., Adv.
                    Mr.   Parikshit P. Angadi, Adv.

                    Mr. Mukul Rohatgi, SR. Adv.
                    Mr. Neeraj Kishan Kaul, Sr. Adv.
                    Mr. Shekhar G. Devasa, Adv.
                    Mr. Bhuvanendra K.V., Adv.
                    Mr. S. Mahesh, Adv.
                    Mr. Manish Tiwari, Adv.
                    Mr. Luv Kumar, Adv.
                    Mr. Deepak Joshi, Adv.
                    Mr. Shaji Sebastian, Adv.
                    M/S. Devasa & Co., AOR

                    Mr. Dhruv Mehta, SR. Adv.
                    Mr. Nishanth Patil, Adv.
                    Mr. Ananthu Suresh, Adv.

                    Mr. Maninder Singh, Sr. Adv.
               3

Mr.   Devashish Bharuka, AOR
Mr.   Prabhas Bajaj, Adv.
Mr.   Justine George, Adv.
Ms.   Kanika Saran, Adv.
Mr.   Ravi Bharuka, Adv.
Ms.   Sarvshree, Adv.


Mr. Satish Kumar, AOR

Mr. Gaurav Agrawal, AOR

Mr. A. S. Bhasme, AOR

Mr. Abid Ali Beeran P, AOR

Mr. S.K. Kulkarni, Adv.
Mr. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, Adv.
M/S. Devasa & Co., AOR

Mr.   Sajan Poovayya, Sr. Adv.
Mr.   Priyadarshi Banerjee, Adv.
Mr.   Pratibhanu Singh Kharola, Adv.
Mr.   Saransh Jain, Adv.
Mr.   Ramakrishna M. Venkata, Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Priyanka M.P., Adv.
Mr.   Udayaditya Banerjee, AOR
Mr.   E. C. Agrawala, AOR

Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Dr. (Mrs. ) Vipin Gupta, AOR

Mr. Anup Kumar, AOR

Mr. O. P. Bhadani, AOR

Mr. Rajesh Mahale, AOR
Mr. Krutin R. Joshi, Adv.

Mr. Anand Sanjay M. Nuli, Adv.
Mr. Dharm Singh, Adv.
Mr. Suraj Kaushik, Adv.

Mr. Sandeep Grover, Adv.
Ms. Pankhuri Bhardwaj, Adv.
Mr. Pai Amit, Adv.

Mr. Naveen Nagarjuna, Adv.
Mr. Abid Ali P. Beeran, Adv.
                                 4


          UPON hearing the counsel the Court made the following
                             O R D E R

Heard in part.

List on 23.01.2019 for further hearing.

(ASHWANI THAKUR) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)