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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(iii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(iii)Category-C (Management Seats) (25% of the Total Intake of the Seats) shall be filled up by the Management of the concerned College through a rational and transparent method of selection, subject to fulfillment of the eligibility criteria and in the manner prescribed by Government under the rules laid down or if the institutions (s) so desire, by the committee of admissions constituted by the competent authority.