Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(b) in The Payment Of Bonus Act, 1965

(b)an employer has paid a part of the bonus payable under this Act to an employee before the date on which such bonus becomes payable,