Allahabad High Court
Narendra Singh Panwar vs State Of U.P. Thru Prin.Secy. Medical ... on 23 September, 2019
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 26052 of 2019 Petitioner :- Narendra Singh Panwar Respondent :- State Of U.P. Thru Prin.Secy. Medical Health & Family & Ors. Counsel for Petitioner :- Himanshu Trigunait,Ramesh Kumar Srivastava Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
1. Writ Petition is disposed of.
2. For order, see order of the date passed in Writ Petition No.22799 (S/S) of 2019; 'Daya Shankar Shukla Vs. State of U.P. and Others'.
Order Date :- 23.9.2019 Arti/-
(Vivek Chaudhary,J.)