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Union of India - Section
Section 8 in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003
8. Fee to be submitted along with application
.-An application and scheme to be submitted under regulation 4 shall be accompanied by the following admission fee by way of demand draft/pay order payable to the Central Council of Indian Medicine, New Delhi:--| (a) | to establish medical college | Rupees Three lakh fifty thousand |
| (b) | to open a new or higher course of study or training | Rupees Two lakh per course |
| (c) | To increase admission capacity | Rupees Two lakh |