Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(7) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (7)No person related with any building and other construction work shall wilfully do any act which may cause injury to himself or to others.
