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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(d) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(d)it may issue such orders or protocol to be followed by the District Authority or Hospitals or other persons employed in connection with the