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Andhra Pradesh High Court - Amravati

T. Subbarami Reddy vs Duggandla Rami Reddy Died on 29 August, 2022

               HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI


MAIN CASE No :S.A.No.76 OF 2021


                                  PROCEEDING SHEET
SL.     DATE                                 ORDER                                OFFICE
NO.                                                                               NOTE
      29.08.2022 Dr.VRKS,J

                       Learned counsel on both sides are in
                 attendance.
                       Sri        K.Satyanand,          learned      advocate
                 representing Sri T.V.Jaggi Reddy, learned counsel
                 for appellant seeks time stating that learned
                 counsel     is   out   of    station    and      counsel   for
                 respondents has not objected for it.

List the matter after four weeks.

______ Dr.VRKS,J chb