Andhra Pradesh High Court - Amravati
T. Subbarami Reddy vs Duggandla Rami Reddy Died on 29 August, 2022
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE No :S.A.No.76 OF 2021
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
29.08.2022 Dr.VRKS,J
Learned counsel on both sides are in
attendance.
Sri K.Satyanand, learned advocate
representing Sri T.V.Jaggi Reddy, learned counsel
for appellant seeks time stating that learned
counsel is out of station and counsel for
respondents has not objected for it.
List the matter after four weeks.
______ Dr.VRKS,J chb