Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Manipur - Subsection

Section 111(k) in The Manipur Co-operative Societies Act, 1976

(k)construction of permanent farm-houses, cattle-sheds and sheds for processing of agricultural produce at any stage;