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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(6) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(6)A person associated with the Commission under sub-section (5) for any purpose shall have a right to take part in the discussion relevant for that purpose but shall have no right to vote and shall not be a member for any other purposes.