Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(a) in The Rajasthan Revenue Courts Manual, 1956 (a)the name and address of the appellant or applicant and whether he was plaintiff or defendant, applicant or opposite party in the court of first instance,
