(1)There shall be a Finance Committee consisting of -(i)the Vice-Chancellor-cc-officio Chairman(ii)one person nominated by the State Government;(iii)two Deans of Faculties nominated by the Academic Council(iv)three persons nominated by the Executive Council, from amongst its members(v)two persons nominated by the Senate, from amongst its members(vi)the Registrar ; and(vii)the Finance Officer"ex-officio Secretary.
