Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1A in The Gujarat Industrial Relations Act, 1946 1A. [Employee's tickets, cards, registers and service certificates.] [This item was inserted by G.N., Lab. D. No. 22/481, dated the 17th September, 1948.]
