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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Multi-Storeyed and Public Buildings Rules, 1973

(3)Fire protecting and extinguishing system shall conform to accepted standards and shall be installed in accordance with good practice as recommended in the National Building Code of India, 1970, and to the satisfaction of the [Directorate of Fire Service.] [Now, re-designated as Directorate of Fire and Rescue Services.]